Supreme Court - Daily Orders
The State Of Bihar vs Sushil Kumar Singh on 29 July, 2016
Bench: S.A. Bobde, Ashok Bhushan
1
ITEM NO.8 & 54 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2016 In
Petition for Special Leave to Appeal (C) No. 29770/2015
(Arising out of impugned final judgment and order dated
30/07/2015 in LPA No. 1066/2015 in CWJC No. 19114/2012 passed
by the High Court Of Patna)
STATE OF BIHAR AND ORS. Petitioner(s)
VERSUS
SUSHIL KUMAR SINGH AND ORS. Respondent(s)
(For directions and office report)
I.A. Nos. 4-5 & 6-7 of 2016 In SLP(C) No. 32031-32032/2015
Date : 29/07/2016 These applications were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)/ Mr. P.S. Patwalia, ASG
Respondent(s) Mr. Rudreshwar Singh, Adv.
Mr. Gopal Jha, Adv.
Mr. Gautam Singh, Adv.
Mr. Samir Ali Khan,AOR
Dr. Krishan Singh Chauhan, Adv.
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Murari Lal, Adv.
For Respondent(s) Dr. Rajeev Dhawan, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Kabir Ghosh, Adv.
Mr. Aniruddha P. Mayee,AOR
Signature Not Verified
Digitally signed by
Mr. A. Mariarputham, Sr. Adv.
Ms. Aruna Mathur, Adv.
CHARANJEET KAUR
Date: 2016.07.29
16:58:46 IST
Reason:
Mr. Yusuf Khan, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
for M/s Arputham, Aruna & Co.
2
Mr. Harish N. salve, Sr. Adv.
Mr. V.Giri, Sr. Adv.
Mr. Deepak Jain, Adv.
Mr. Pradeep K.B, Adv.
Mr. Jaspreet Aulakh, Adv.
Mr. Arpam Bajpai, Adv.
Ms. A. Sumathi,AOR
Mr. R. Ramesh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the applications along with main matters on a non-miscellaneous day in the second week of January, 2017.
[ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master