Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 115 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

115.

On the completion of the training course, there will be a written and practical examination to test the students theoretical knowledge and practical capacity. Successful candidates will be placed in three classes/those who obtain 60 per cent of marks in the first class, 50 per cent in the second class and 40 per cent in the third class. If a student fails to satisfy the examiners in both parts of the examination, he/she will be required to appear for the theory part or the practical part or both, as the case may be, until he/she succeeds. However, in the case of theoretical part, candidates may, on completion of the training course, appear for all the papers in the theory part for the first time and if after the first appearance in all the papers in the theory part of the examination, a candidate, who fails in one or two subjects, he/she will have to appear again only in that one or two subjects in which he/she had, already failed. If he/she has failed in more than two subjects he/she should appear for all the papers in theory. The candidates who have passed both the theory and practical examinations will be given a Trained Teachers' Certificate.