Section 3(9) in Tamil Nadu Patta Passbook Act, 1983
(9)While issuing a patta pass book under this section, the Tahsildar shall cause all the entries and particulars as contained in such patta pass book, to be made in the Register of Patta Pass Book maintained in the office of the Tahsildar for the purpose of record. The Register of Patta Pass Book shall be in such form and maintained in such manner, as may be prescribed.
