Section 2(p) in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954
(p)[ the expression "Municipality, Municipal Corporation", "Cantonment Board" shall have the same meaning as respectively assigned to them in the Punjab Municipal Act, 1911, Punjab Municipal Corporation Act, 1976 and the Cantonments Act, 1924.] [Section2 Substituted by Act No. 20 of 1994.]
