Himachal Pradesh High Court
Avtar Singh Gill vs . State Of Hp & Ors. on 9 September, 2022
Bench: Sabina, Sushil Kukreja
Avtar Singh Gill Vs. State of HP & ors.
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CWP No. 712 of 2022 9.9.2022 Present:- Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents rejoinder.
r to Learned counsel for the petitioner seeks time to file List again on 28th October, 2022.
Interim order to continue.
(Sabina) Judge (Sushil Kukreja) Judge 9th September, 2022 (Guleria) ::: Downloaded on - 09/09/2022 20:07:12 :::CIS