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State of Punjab - Section

Section 11 in The Punjab Vaccination Rules, 1959

11. Fees chargeable by the private vaccinator at place of business and at the house of the person.

- Persons licensed by the Government to act as private vaccinators shall in no case demand a fee higher than eight annas for a single person vaccinated and not more than two rupees for more than three person of the same time. They shall not charge a fee of more than rupee one for a single person vaccinated and rupees two for two or more persons of the same family vaccinated at the same time at the same house if vaccination is performed at a place other than the private vaccination station.