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State of Gujarat - Section

Section 13 in Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011

13. Board to regulate examination.

- The Board shall regulate all matters regarding conduct of the examination, appointment of paper setters, examiners, in accordance with the procedure approved by it and in conformity with Government orders or directives, in that behalf, if any.