Lok Sabha Debates
Motion Regarding Adoption Of 8 Th Report Of The Committee On Private Members’ ... on 29 April, 2005
Title: Motion regarding adoption of 8th Report of the Committee on Private Members’ Bills and Resolution(Motion adopted) 15.28 hrs. MOTION RE: EIGHTH REPORT OF THE COMMITTEE ON PRIVATE MEMBERS’ BILLS AND RESOLUTIONS MR. DEPUTY-SPEAKER: Now, we shall take up Private Members’ Business. Shri Alok Kumar Mehta.
श्री आलोक कुमार मेहता (समस्तीपुर) : महोदय, मैं प्रस्ताव करता हूँ :--
" कि यह सभा २७ अप्रैल, २००५ को सभा में प्रस्तुत गैर-सरकारी सदस्यों के विधेयकों तथा संकल्पों संबंधी समति के आठवें प्रतिवेदन से सहमत है। "
MR. DEPUTY-SPEAKER: The question is:
"That the House do agree with the Eighth Report of the Committee on Private Members’ Bills and Resolutions presented to the House on the 27th April, 2005".
The motion was adopted MR. DEPUTY-SPEAKER: We shall now take up the introduction of Private Members Bills. Shri Chandrakant Khaire – Not present.
Item No. 18 and Item No. 19, Shri Kashiram Rana – Not present. Item No 20 to Item No. 24, Shri Subodh Mohite – Not present. MR. DEPUTY-SPEAKER: Item No. 24, Shri Brajesh Pathak -- Not present. Item No. 25, Shri Bachi Singh Rawat ‘Bachda’ -- Not present. Item No. 26, Shri Mani Cherenamei.