Section 29(a) in The Calcutta Municipal Corporation Act, 1980
(a)the construction and maintenance of water-works and providing, by itself or by any agency, means for supply of water for public and private purposes;(aa)[ providing, by itself or by an agency, means of supply of water for fire-fighting purposes;] [Clauses (aa) and (aaa) inserted by W.B. Act 6 of 1996.](aaa)[ measures as may be required for fire prevention and fire safety under the West Bengal Fire Services Act, 1950, and the rules made thereunder;] [Clauses (aa) and (aaa) inserted by W.B. Act 6 of 1996.]
