Himachal Pradesh High Court
Deepak Verma vs . Bansi Ram & Anr on 1 September, 2023
Author: Virender Singh
Bench: Virender Singh
Deepak Verma Vs. Bansi Ram & anr Cr. Revision No. 77 of 2022 .
1.9.2023 Present: Mr. Naresh Verma, Advocate vice Mr. Vipin Pandit, Advocate, for the petitioner.
Mr. Vishwas Kaushal, Advocate vice Mr. Suneet Goel, Advocate, for respondent No. 1.
Mr.. Mohinder Zharaick and Mr. H.S. Rawat, Additional Advocates General with Ms. Leena Guleria and Ms. Sunaina, Deputy Advocates of General, for respondent No. 2.
Vide order dated 7.7.2023, hearing of the case rt has been ordered to be expedited, keeping in view the fact that respondent No. 1 is a senior citizen.
Today, learned vice counsel appearing for the petitioner submits that petitioner intends to deposit the remaining amount and he is arranging the money.
Request considered and allowed. List on 22.9.2023.
(Virender Singh) Judge September 1, 2023 (kalpana) ::: Downloaded on - 02/09/2023 20:37:56 :::CIS