Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(2)(f) in Gold (Control) Act, 1968

(f)period-
(i)of validity of a licence, certificate or permit;
(ii)within which returns and declarations as to gold should be submitted by dealers, refiners and other persons;