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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Punjab - Subsection

Section 119(10) in The Punjab Panchayati Raj Act, 1994

(10)Social and Farm Forestry, Minor Forest Produce, Fuel and Fodder. -
(i)planting and preservation of trees on the sides of roads and other public lands under its control;
(ii)fuel plantation and fodder development; and
(iii)promotion of farm forestry and development of nurseries;