Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Madras Presidency - Section Section 37 in Madras Hindu Religious and Charitable Endowments Act, 1951 37. Sections 38 to 51 not to apply to Maths or specific endowments attached to maths. - The provisions of section 38 to 51 shall not apply to maths or specific endowments attached to maths.
