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State of Rajasthan - Section

Section 486 in The General Rules (Civil), 1986

486. Inspection of Sub-ordinate Courts by District Judges.

- Every District Judge shall inspect his Subordinate Courts and offices and also his own office at least once a year.Note 1.-Instruction for such inspection are given in appendix I,Note 2.-The Court looks to the District Judges for correct information about subordinate Judicial officers 'ability' control over judicial work, and control over their officers.Report of such inspection shall be sent to the High Court.