Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(1)(i) in University of Patanjali Act, 2006 (i)to make appointments of faculty, officers and employees of the University or a Constituent College, Regional Center, Study Center and Yoga Training Center;