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[Cites 0, Cited by 0] [Section 250] [Entire Act]

State of Punjab - Subsection

Section 250(d) in Punjab Jail Manual, 1996

(d)take charge of the armoury, ammunition and spare accoutrements, keep the key of the armoury in his possession, see that the ammunition is kept dry and in good order, that ten rounds of buckshot ammunition for each rifle are always kept ready for use;