Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(e) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018 (e)"erstwhile trust" means the public Trust registered under the Public Trusts Act, with registration No. A/587, referred to in sub-section (1) of section 3;
