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Union of India - Section

Section 98 in Finance Act, 2020

98. Amendment of section 253.

- In section 253 of the Income-tax Act, in sub-section (1), in clause (c), for the words, figures and letters "under section 12AA", the words, figures and letters "under section 12AA or section 12AB" shall be substituted with effect from the 1st day of June, 2020.