Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 66 in The Maharashtra Tapi Irrigation Development Corporation Act, 1997 66. Effect of provisions of the Act inconsistent with other laws The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law.
