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[Cites 0, Cited by 0] [Section 457(2)] [Section 457] [Entire Act]

Bombay Presidency - Subsection

Section 457(2)(d) in The Bombay Provincial Municipal Corporations Act, 1949

(d)the management and adjournment of such meetings, and the regulation or orderly conduct of business thereat, including the withdrawal or suspension of members guilty of disorderly conduct;