Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(a) in The Prevention of Corruption Act, 1988

(a)he shall not be called as a witness except at his own request;