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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(5)(a) in The Orissa Lokpal and Lokayuktas Act, 1995

(a)as might prejudice the security or defence or international relations of India (including India's relations with the Government of any other country or with any international organisation), or the investigation or detection of crime; or