Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)Under sub-section (1) of section 12 of the Act, to obtain the license or renewal thereof, any person, who intends to commence, keep or carry on a clinical establishment, has to submit an application in statutory CE Form I to the respective licensing authority.