Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 291(1)] [Section 291] [Entire Act]

State of Rajasthan - Subsection

Section 291(1)(c) in The General Rules (Civil), 1986

(c)debit the item in the deposit Cash Book in column "Treasury" on the day on which transfer is advised by the Treasury Officer.