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State of Madhya Pradesh - Section

Section 10 in The M.P. Van Bhumi Shashwat Patta Prati Sanharan Rules, 1974

10.

The Collector shall enquire into the matter and determine the amount of compensation payable to the lessee and record his statement of such determination in Form 'C'. A copy of the statement so recorded shall be supplied free of cost to the lessee concerned and also to the Divisional Forest Officer.