Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 7 in The Government Management of Private Estates Act, 1892

7. Power to make rules.

- The [State Government] [Substituted for "Provincial Government" by Adaptation of Law Order, 1950] may make any rules and issue any orders which may be necessary for carrying this Act into effect, and which are consistent therewith.