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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(10) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(10)The Forum may pass such interim orders on the request of the complainant as the Forum considers appropriate pending the final decision on the complaint.