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Delhi High Court - Orders

Rukmani Devi Jaipuria Charitable Trust ... vs Anand Kumar & Ors on 29 May, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~28
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CM(M) 1599/2018
                                                RUKMANI DEVI JAIPURIA CHARITABLE
                                                TRUST & ORS                              ..... Petitioners
                                                             Through: Mr. Preet Pal Singh, Advocate

                                                                                      versus

                                                ANAND KUMAR & ORS                                                                 ..... Respondent
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                      ORDER

% 29.05.2023 [ The proceeding has been conducted through Hybrid mode ]

1. No time left.

2. It is already 4:45 PM.

3. Renotify on 09.08.2023.

TUSHAR RAO GEDELA, J MAY 29, 2023/MS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 01:44:18