Delhi High Court - Orders
Rukmani Devi Jaipuria Charitable Trust ... vs Anand Kumar & Ors on 29 May, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1599/2018
RUKMANI DEVI JAIPURIA CHARITABLE
TRUST & ORS ..... Petitioners
Through: Mr. Preet Pal Singh, Advocate
versus
ANAND KUMAR & ORS ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 29.05.2023 [ The proceeding has been conducted through Hybrid mode ]
1. No time left.
2. It is already 4:45 PM.
3. Renotify on 09.08.2023.
TUSHAR RAO GEDELA, J MAY 29, 2023/MS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 01:44:18