Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Kerala - Section Section 11 in Kerala Record of Rights Act, 1968 11. Record of rights open to inspection. - Subject to such rules and on payment of such fees, if any, as may be prescribed, the record of rights shall be open to inspection by the public during office hours.
