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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(3)(a) in The Bengal Agricultural Income-Tax Act, 1944

(a)the disclosure of any of the particulars referred to in sub-section (l) for the purposes of a prosecution under the Indian Penal Code in respect of any such statement, returns, accounts, documents, affidavit, deposition, record or evidence or for the purposes of carrying into effect the provisions of this Act;