Calcutta High Court
Deoki Hosiery Pvt. Ltd vs Primus Retail Pvt. Ltd on 10 March, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CS No.191 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
DEOKI HOSIERY PVT. LTD.
Versus
PRIMUS RETAIL PVT. LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 10th March, 2014.
Appearance:
Mr. S.K. Kundu, Adv.
The Court : In spite of service of notice, none appears on behalf of the defendant. The defendant has not filed any written statement. In view thereof, the suit shall be heard as an 'Undefended Suit'.
The suit shall appear in the monthly list of April, 2014. All parties are to act on the basis of the server copy.
(SOUMEN SEN, J.) B.Pal