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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(1)(e) in Rajasthan Public Trust Act, 1959

(e)to participate in the performance of the worship or service of such public trust or the performance of any rite therein or of any ceremony in connection therewith in accordance with the custom or practice of such public trust.