Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 18 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

18. Quorum.

- "The quorum necessary for the transaction of business at such a meeting shall be three-fourths of the total number of members of the Utpadan Samiti, for the time being.