Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 287] [Entire Act] State of Bihar - Subsection Section 287(3) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (3)No amount more than those actually required for remitting the premium shall be sanctioned from the amount standing in credit of the member.