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State of Andhra Pradesh - Section

Section 16 in Dr. Abdul Haq Urdu University Act, 2016

16. Authorities.

- The following shall be the authorities of the University namely, -
(1)The Executive Council;
(2)The Academic Senate;
(3)The Faculties;
(4)The Board of Studies; and
(5)Such other bodies as may be declared by the Statutes to be authorities of the University.