Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 22 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~30 to 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020 & I.A. 2200/2020, I.A. 2201/2020, I.A.
1389/2024
BHARAT HEAVY ELECTRICALS LIMITED .....Petitioner
Through:
versus
DRIPLEX WATER ENGINEERING PVT LIMITED .....Respondent
Through: Mr. Anil Dutt, Mr. Anupam
Chaudhary, Advs.
31
+ O.M.P. (COMM) 368/2020 & I.A. 2256/2020, I.A. 2257/2020, I.A.
1388/2024
M/S BHARAT HEAVY ELECTICALS LIMITED .....Petitioner
Through:
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
.....Respondent
Through: Mr. Anil Dutt, Mr. Anupam
Chaudhary, Advs.
32
+ OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021,
EX.APPL.(OS) 683/2025
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Decree Holder
Through: Mr. Anil Dutt, Mr. Anupam
Chaudhary, Advs.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
.....Judgement Debtor
Through:
33
+ OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/08/2025 at 23:59:43
EX.APPL.(OS) 682/2025
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Decree Holder
Through: Mr. Anil Dutt, Mr. Anupam
Chaudhary, Advs.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
.....Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 22.08.2025 At request of learned counsel for the respondent, re-notify on 08.12.2025.
JASMEET SINGH, J AUGUST 22, 2025/sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:59:43