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Delhi High Court - Orders

Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 22 August, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~30 to 33
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 364/2020 & I.A. 2200/2020, I.A. 2201/2020, I.A.
                                1389/2024
                                BHARAT HEAVY ELECTRICALS LIMITED                       .....Petitioner
                                               Through:
                                               versus
                                DRIPLEX WATER ENGINEERING PVT LIMITED .....Respondent
                                               Through: Mr. Anil Dutt, Mr. Anupam
                                                         Chaudhary, Advs.
                          31
                          +     O.M.P. (COMM) 368/2020 & I.A. 2256/2020, I.A. 2257/2020, I.A.
                                1388/2024
                                M/S BHARAT HEAVY ELECTICALS LIMITED                    .....Petitioner
                                               Through:
                                               versus
                                M/S DRIPLEX WATER ENGINEERING PVT LIMITED
                                                                                    .....Respondent
                                               Through: Mr. Anil Dutt, Mr. Anupam
                                                         Chaudhary, Advs.
                          32
                          +     OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021,
                                EX.APPL.(OS) 683/2025
                                M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                               .....Decree Holder
                                               Through: Mr. Anil Dutt, Mr. Anupam
                                                         Chaudhary, Advs.
                                               versus
                                M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                                         .....Judgement Debtor
                                               Through:
                          33
                          +     OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/08/2025 at 23:59:43
                                     EX.APPL.(OS) 682/2025
                                    M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                                  .....Decree Holder
                                                   Through: Mr. Anil Dutt, Mr. Anupam
                                                            Chaudhary, Advs.
                                                   versus
                                    M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                                            .....Judgement Debtor
                                                   Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                 ORDER

% 22.08.2025 At request of learned counsel for the respondent, re-notify on 08.12.2025.

JASMEET SINGH, J AUGUST 22, 2025/sp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:59:43