Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Odisha - Subsection Section 71(1) in The Orissa Development Authorities Rules, 1983 (1)The measurement of every work executed shall be entered in Measurement Book to be maintained in such form as may be determined by the Authority.
