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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(2)(b) in The Maharashtra Medical Council Act, 1965

(b)the names of all practitioners included in any subsisting list, whose names have since been removed on account of any reason whatsoever from and not re-entered, in the register; and