Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in Shri Sanwaliaji Temple Act, 1992 1. Short title, extent and commencement. (1)This Act may be called Shri Sanwaliaji Temple Act, 1992.(2)It shall extend to the whole of the State of Rajasthan.(3)It shall be deemed to have come into force on 2nd December, 1991.
