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Madhya Pradesh High Court

B.T. Industries vs Jaideep Kumar Malgujar on 2 November, 2015

WP-16652-2012 (B.T. INDUSTRIES Vs JAIDEEP KUMAR MALGUJAR) 02-1 1-2015 Mr. Uttam Maheshwari, learned counsel for the petitioner seeks leave of this Court to withdraw the writ petition. Accordingly, the same is dismissed as withdrawn. (ALOK ARADHE) JUDGE