Madhya Pradesh High Court
B.T. Industries vs Jaideep Kumar Malgujar on 2 November, 2015
WP-16652-2012 (B.T. INDUSTRIES Vs JAIDEEP KUMAR MALGUJAR) 02-1 1-2015 Mr. Uttam Maheshwari, learned counsel for the petitioner seeks leave of this Court to withdraw the writ petition. Accordingly, the same is dismissed as withdrawn. (ALOK ARADHE) JUDGE