Delhi High Court - Orders
Const. Krishan Singh vs Union Of India And Ors on 30 May, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10695/2022
CONST. KRISHAN SINGH ..... Petitioner
Through: Mr.Praveen Kumar, Advocate.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr.Mukul Singh, CGSC with Ms.Ira
Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 30.05.2023
1. Pleadings are complete.
2. Renotify on 08.11.2023 in the category of 'Final Hearing'.
3. Meanwhile, parties are directed to file a brief note of written submissions not exceeding five pages with relevant documents/judgments on which they want to rely with relevant portion duly highlighted for the convenience of this Court within four weeks from today.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MAY 30, 2023/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:55:48