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Delhi High Court - Orders

Const. Krishan Singh vs Union Of India And Ors on 30 May, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                                          $~12
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 10695/2022
                                                      CONST. KRISHAN SINGH                                                           ..... Petitioner
                                                                                         Through:                Mr.Praveen Kumar, Advocate.

                                                                                         versus

                                                      UNION OF INDIA AND ORS                                                         ..... Respondents
                                                                                         Through:                Mr.Mukul Singh, CGSC with Ms.Ira
                                                                                                                 Singh, Adv.

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                      HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                         ORDER

% 30.05.2023

1. Pleadings are complete.

2. Renotify on 08.11.2023 in the category of 'Final Hearing'.

3. Meanwhile, parties are directed to file a brief note of written submissions not exceeding five pages with relevant documents/judgments on which they want to rely with relevant portion duly highlighted for the convenience of this Court within four weeks from today.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MAY 30, 2023/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:55:48