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[Cites 0, Cited by 0] [Section 34A(3)] [Section 34A] [Entire Act]

State of Assam - Subsection

Section 34A(3)(a) in The Assam Agricultural Income-Tax Act, 1939

(a)of a prosecution under the Indian Penal Code, 1860, or the Prevention of Corruption Act, 1947 in respect of any such statement, return, accounts, document or evidence;