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[Cites 0, Cited by 0] [Section 23B(2)] [Section 23B] [Entire Act]

State of Gujarat - Subsection

Section 23B(2)(x) in Sardar Patel University Act, 1955

(x)to make Regulations prescribing the manner for granting exemptions from approved courses of studies in the University or in affiliated Colleges or recognised Institutions for qualifying for degrees, titles, diplomas, and other academic distinctions;