Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(3)(i) in Tamil Nadu Business Facilitation Act, 2018

(i)meet at such time and place as the Chairman of the Committee may decide and transact business as per the prescribed procedure;