Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 145 in The Railway Protection Force Rules, 1987 145. Rules governing conduct. - -The Railway Services (Conduct) Rules, 1966 as amended form time shall, sofar as may be, apply to all members of the Force as they to Railway servants.
