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State of Bihar - Section

Section 11 in Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010

11. Dynamic ACP.

(a)Doctors of State Ayush Medical Service shall be granted first financial progression, alongwith progression of level of post on completion of six years of rural health service. Second and third financial progression, along with progression of post, shall be granted after equal intervals of 6 years after getting the first financial progression:
Provided that for the Ayush Doctors in service on the date of the coming into force of these Rules "Six years of rural health service" mentioned in the above paragraph shall be read as "service of Six years" and due to dynamic ACP pay shall be fixed on the basis of total length of service.Note. - Rural health service means, service rendered in such Hospitals which are outside the area of Nagar Nigam/ Nagar Parishad/ Nagar Panchayat.
(b)The facility of dynamic ACP shall be admissible maximum up to the pay scale of 14300-18300 (PB 37400- 67000+ grade Pay-8700)