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[Cites 0, Cited by 0] [Section 27E(2)] [Section 27E] [Entire Act]

Union of India - Subsection

Section 27E(2)(b) in Conduct of Elections Rules, 1961

(b)mark the name of the elector in the marked copy of the electoral roll to indicate that a ballot paper has been issued to him without, however, recording therein the serial number of the ballot paper issued to that elector;