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[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(3)(d) in The Standards Of Weights And Measures Act, 1976

(d)expression of any dimension, may be made in accordance with any other system of weight, measure or numeration if the person to whom the export is to be made so requires.