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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(6) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(6)Ordinarily only one room shall be reserved for each visitor :Provided that the competent authority may allow joint occupation of one room by more than one person by allotting individual beds.