Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 1 vs M/S Panchsheel Colonizers Pvt. Ltd. on 14 December, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.13 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38122/2018
(Arising out of impugned final judgment and order dated 13-03-2018
in DBITA No. 2/2018 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PRINCIPAL COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
M/S PANCHSHEEL COLONIZERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.175994/2018-CONDONATION OF DELAY
IN FILING and IA No.175995/2018-CONDONATION OF DELAY IN REFILING )
Date : 14-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Vikram Banerjee, ASG
Mr. K. Radhakrishnan, SR. Adv.
Mr. Mahabeer Singh, SR. Adv.
Mr. Rupesh Kumar, Adv.
Mr. T.M. Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with SLP(C) No. 9325 of 2018 and other connected matters, if any.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.12.15 11:48:44 IST Reason:(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER